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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(2)(e) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(e)the authority to which appeals against any order under this Act may be preferred and the fees to be charged in connection therewith;