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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(2)Each such person may be allotted Government land upto 25 bighas (6.32 hectares):Provided that if such person holds any land anywhere, in India, he will be allotted only so much Government land as together with his existing holding does not exceed 25 bighas:Provided further that if such person is eligible for allotment of small patch, such small patch shall be allotted to him only if it is available adjacent to his existing holding.