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[Cites 0, Cited by 0] [Section 348] [Entire Act]

Union of India - Subsection

Section 348(15) in The Cantonments Act, 2006

(15)the regulation of the ventilation, lighting, cleansing, drainage and water-supply of the buildings used for the manufacture or sale of aerated or other potable water and of butter, milk, sweetmeats and other articles of food or drink for human consumption;