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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(2) in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(2)The competent authority shall examine the application and may grant the Certificate of Registration in Form XIV, subject to such conditions and restrictions as may be specified therein, within forty five days from the date of receipt of the application.