Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(4) in The Maharishi Dayanand University Act, 1975

(4)The member of the Academic Council, other than ex officio members, shall hold office for a term of two years :Provided that any member who ceases to hold the qualifications by virtue of which he was elected or nominated as member to the Academic council shall cease to be a member thereof.