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State of Goa - Section

Section 11 in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968

11. Amendment of section 29.

- In section 29 of the principal Act, in clause (a), after the word and figure "Schedule I", the words, figure and letter "or the corresponding Article of Schedule I-A, as the case may be," shall be inserted.