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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(1) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(1)Permission for different uses shall be accorded outright for principal use earmarked in the different zones described in column (2) of the Table No.17.