Calcutta High Court (Appellete Side)
Ashis Ray vs The Basirhat Municipality & Ors on 23 December, 2021
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
W.P.A. 5062 of 2010 287 23.12.2021
Ct.15 (Through Video Conference) rkd Ashis Ray
-vs-
The Basirhat Municipality & Ors. Mr. Arkapravo Sen ....for the BM.
When the writ petition is taken up for hearing no one appears for the writ petitioner and no accommodation is prayed for either.
Basirhat Municipality is represented by Mr. Sen, learned advocate.
Matter stands adjourned till 6th January, 2022 when it will appear under the heading "Old Group-V Fixed Matter".
If on the adjourned date writ petitioner goes unrepresented matter shall be dealt with in his absence.
(Saugata Bhattacharyya, J.)