Delhi High Court - Orders
Tanaka Ram And Ors vs Union Of India And Ors on 23 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6680/2017
TANAKA RAM AND ORS ..... Petitioner
Through: Ms. Garima Sachdeva, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Ruchi Jain, Advocate for R/UOI.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 23.01.2019 Arguments heard. Judgment reserved.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 23, 2019 nk