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Delhi High Court - Orders

Tanaka Ram And Ors vs Union Of India And Ors on 23 January, 2019

Author: S.Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~14
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+                      W.P.(C) 6680/2017
TANAKA RAM AND ORS                                        ..... Petitioner
                       Through:       Ms. Garima Sachdeva, Advocate.

                       versus

UNION OF INDIA AND ORS                                  ..... Respondents
                  Through:            Ms. Ruchi Jain, Advocate for R/UOI.

       CORAM:
       JUSTICE S.MURALIDHAR
       JUSTICE SANJEEV NARULA
                    ORDER

% 23.01.2019 Arguments heard. Judgment reserved.

S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 23, 2019 nk