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Supreme Court - Daily Orders

Rameshbhai Chaturbhai Prajapati ... vs Minaxiben . on 28 July, 2017

Bench: Arun Mishra, Amitava Roy

                                                      1



     ITEM NO.4                               COURT NO.10                  SECTION III

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).23946/2011

     (Arising out of impugned final judgment and order dated 28-04-2011
     in SCA No. 9400/2009 passed by the High Court Of Gujarat At
     Ahmedabad)

     RAMESHBHAI CHATURBHAI PRAJAPATI MANAGING
     PARTNER OF SATYANARAYANA TRADERS & ORS.                              Petitioner(s)

                                                     VERSUS
     MINAXIBEN                                                            Respondent(s)

     WITH
     SLP(C)              No.   23969/2011   (III)
     SLP(C)              No.   24144/2011   (III)
     SLP(C)              No.   24462/2011   (III)
     SLP(C)              No.   31654/2016   (III)

     Date : 28-07-2017 These matters were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ARUN MISHRA
                           HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                 Mr.   Mukul Rohatagi, Sr. Adv.
                                       Mr.   Jaideep Gupta Sr. Adv.
                                       Mr.   D. N. Ray, Adv.
                                       Mr.   Parthiv B. Shah, Adv.
                                       Ms.   Disha Ray, Adv.
                                       Ms.   Sumita Ray, Adv.

     For Respondent(s)                 Mr. P. B. Majumdar, Sr. Adv.
                                       Mr. Nikhil Goel, AoR
                                       Mr. Ashutosh Ghade, Adv.

                                       Mr.   Nakul Dewan, Adv.
                                       Mr.   Pradhuman Gohil, Adv.
                                       Mr.   Himanshu Choubey, Adv.
                                       Ms.   Ishita Singh, Adv.
Signature Not Verified
                                       Ms.   Charu Mathur, AOR
Digitally signed by
HEMALATHA MOHAN
Date: 2017.08.02
12:18:33 IST
Reason:                                Mr.   Gaurav Agarwal, Adv.
                                       Mr.   C. George Thomas, Adv.
                                       Ms.   Qurratulain, Adv.
                                       Mr.   Ejaz Maqbool, Adv.
                             2



              Mr. Nakul Pradhan, Adv.
              Mr. Purvish Jitendra Malkan, AOR

              Ms.   Hemantika Wahi, AOR
              Ms.   Jesal Wahi, Adv.
              Ms.   Puja Singh, Adv.
              Ms.   Mamta Singh, Adv.

              Ms. Taruna Singh Gohil, AOR


     UPON hearing the counsel the Court made the following
                        O R D E R

List these matters on 9.8.2017.

(B.PARVATHI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER