Supreme Court - Daily Orders
Rameshbhai Chaturbhai Prajapati ... vs Minaxiben . on 28 July, 2017
Bench: Arun Mishra, Amitava Roy
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ITEM NO.4 COURT NO.10 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).23946/2011
(Arising out of impugned final judgment and order dated 28-04-2011
in SCA No. 9400/2009 passed by the High Court Of Gujarat At
Ahmedabad)
RAMESHBHAI CHATURBHAI PRAJAPATI MANAGING
PARTNER OF SATYANARAYANA TRADERS & ORS. Petitioner(s)
VERSUS
MINAXIBEN Respondent(s)
WITH
SLP(C) No. 23969/2011 (III)
SLP(C) No. 24144/2011 (III)
SLP(C) No. 24462/2011 (III)
SLP(C) No. 31654/2016 (III)
Date : 28-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Mukul Rohatagi, Sr. Adv.
Mr. Jaideep Gupta Sr. Adv.
Mr. D. N. Ray, Adv.
Mr. Parthiv B. Shah, Adv.
Ms. Disha Ray, Adv.
Ms. Sumita Ray, Adv.
For Respondent(s) Mr. P. B. Majumdar, Sr. Adv.
Mr. Nikhil Goel, AoR
Mr. Ashutosh Ghade, Adv.
Mr. Nakul Dewan, Adv.
Mr. Pradhuman Gohil, Adv.
Mr. Himanshu Choubey, Adv.
Ms. Ishita Singh, Adv.
Signature Not Verified
Ms. Charu Mathur, AOR
Digitally signed by
HEMALATHA MOHAN
Date: 2017.08.02
12:18:33 IST
Reason: Mr. Gaurav Agarwal, Adv.
Mr. C. George Thomas, Adv.
Ms. Qurratulain, Adv.
Mr. Ejaz Maqbool, Adv.
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Mr. Nakul Pradhan, Adv.
Mr. Purvish Jitendra Malkan, AOR
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Mamta Singh, Adv.
Ms. Taruna Singh Gohil, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 9.8.2017.
(B.PARVATHI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER