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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(a) in Puducherry Limitation (Repeal of Local Laws) Act, 1994

(a)enable any suit, appeal or application to be instituted, preferred or made, for which the period of limitation prescribed by the local laws expired before the commencement of this Act; or