Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(3)(d) in The Motor Vehicles Act, 1988

(d)to any transport vehicle used solely for the conveyance of corpses and the mourners accompanying the corpses;