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State of Uttar Pradesh - Section

Section 194 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

194. Emergent powers on outbreaks of epidemic.

- In the event of the rural area of the district, or any part thereof, being visited with an outbreak of cholera or other infectious disease notified in this behalf by the State Government, the Adhyaksha of the Zila Panchayat or the Pramukh of the Kshettra Panchayat, or any person authorised by any of them in this behalf, may, during the continuance of the epidemic, without notice and at any time, inspect and disinfect any well, tank or other place from which water is, or is likely to be, taken for the purpose of drinking, and may further take such steps as he deems fit to prevent the removal of water therefrom.