Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(6) in The Punjab Town Improvement Trust Rules, 1939 (6)In respect of the matters not provided for in these rules, the rules in the Municipal Account Code will be applicable, the Trust ranking for this purpose as a first class municipality.
