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[Cites 0, Cited by 0] [Section 26A(1)] [Section 26A] [Entire Act]

State of Gujarat - Subsection

Section 26A(1)(l) in The Gujarat Ayurved University Act, 1965

(l)the discipline to be enforced in regard to the post-graduate students in so far as they come within the jurisdiction of the University for purposes of post-graduate study and examinations;