Madhya Pradesh High Court
Mohd Riyaz vs The State Of Madhya Pradesh on 24 July, 2018
1 MCRC-27481-2018 The High Court Of Madhya Pradesh MCRC-27481-2018 (MOHD RIYAZ Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 24-07-2018 Parties through their respective counsel. As prayed by Shri Qasim Ali, learned counsel for the applicant, list the matter after one week.
It is made clear that no further adjournment shall be granted to the applicant on the next date of hearing.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARANJEET KAUR JASSAL Date: 2018.07.24 17:29:07 +05'30'