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State of Goa - Section

Section 130 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

130. Right to be compensated for management of inheritance distributed by way of legacies.

- The heir, who has managed the inheritance which has been distributed by way of legacies, shall be entitled to be compensated by the legatees for the expenses which he has incurred towards the legacies.