Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Gujarat - Subsection Section 68(3) in The Maharaja Sayajirao University of Baroda Act, 1949 (3)The authorities constituted under sub-section (1) shall commence to exercise their functions on such date or dates as may be determined by the Vice-Chancellor.
