Section 31 in Gujarat Metropolitan Planning Committees Rules, 2016
31. Publication of Names of Elected Members of Committee.
(1)The Election Authority shall publish the names of all elected members of the Metropolitan Planning Committee by causing a list of such names together with their permanent addresses and the names of the constituencies from which they are elected to be pasted on the notice board or at any prominent place in his office.(2)The Election Authority shall send an entire list of elected members to the State Government.
