Section 88(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)[ The Pramukh shall be the ex-officio Chairman of Vitta Evam Vikas Samiti, Shiksha Samiti and Samta Samiti.] [Substituted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).]
