Section 22 in Meghalaya Rural Employment Guarantee Scheme, 2006
22. Audit of Accounts.
- Audit of the accounts under the Scheme shall be compulsory. Regular audit of accounts at District, Block and Village level shall be done by Auditors or by registered Chartered Accountants empanelled by the State Government. The audit by the Accountant General shall be carried out as per the rules in vogue. Annual accounts at the village level shall be presented to the VEC.
