Bombay High Court
Mac Impex vs Benin Negoce Et Commerce International ... on 23 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 672 OF 2020
IN
COMMERCIAL SUIT NO. 853 OF 2018
Mac Impex ... Applicant/Plaintiff
vs.
Benin Negoce ET Commerce ... Respondents
International (BNCI) SARL and 4 Ors.
Mr. Bhupesh Dhumatkar i/b. Ms. Alisha Pinto for the Plaintiff.
CORAM : A. K. MENON, J.
DATED : 23rd MARCH, 2021 P.C. :
Wrongly on board.
(A.K.MENON, J.) Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date: 1/1 2021.03.23 17:38:41 9-IA-672-2020-COMS-853-2018.odt rrpillai +0530