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Bombay High Court

Mac Impex vs Benin Negoce Et Commerce International ... on 23 March, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                INTERIM APPLICATION NO. 672 OF 2020
                                                                 IN
                                                   COMMERCIAL SUIT NO. 853 OF 2018



                        Mac Impex                                       ...      Applicant/Plaintiff
                                          vs.
                        Benin Negoce ET Commerce                        ...     Respondents
                        International (BNCI) SARL and 4 Ors.



                        Mr. Bhupesh Dhumatkar i/b. Ms. Alisha Pinto for the Plaintiff.



                                                                   CORAM : A. K. MENON, J.

DATED : 23rd MARCH, 2021 P.C. :

Wrongly on board.
(A.K.MENON, J.) Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date: 1/1 2021.03.23 17:38:41 9-IA-672-2020-COMS-853-2018.odt rrpillai +0530