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State of Bihar - Section

Section 65 in Management and Working of the Forests

65. Forms to be rendered to the Conservator.

- On the same day on which the accounts are sent to the Accountant General, Classified Abstracts of Revenue and Expenditure (Form No. 14, Forest Account Code) will be submitted to the Conservator by Divisional Officers, the items in these classified abstracts being entered in such detail as the Conservator may direct; and monthly returns in Forms Nos. 5 and 25 will be submitted to the Conservator.