Section 7 in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001
7. Selection of qualified parties at Request for Qualification stage.
- 1. The past experience in construction and maintenance of transmission system (lines and sub-stations) and mobilisation of necessary resources, including long-term finances through tie-ups by the applicants/bidders, shall be the principal criteria for selection of the qualified parties at RfQ stage.
