Section 3(3)(c) in The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998

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State of Maharashtra - Subsection

Section 3(3)(c) in The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998

(c)[ Collector of the district] [[This Clause was substituted for clause (c), (d), (e), & (f) by Maharashtra 30 of 2000, Section 2(a), (w.e.f. 5-5-2000). Substituted clause reads as follows-

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State of Maharashtra - Subsection

Section 3(3)(c) in The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998