Section 4(27)(iii) in The Gujarat University Act, 1949

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State of Gujarat - Subsection

Section 4(27)(iii) in The Gujarat University Act, 1949

(iii)of examination at two successive examinations in any subjects held next after the period proscribed under clause (i) or as the case may be, the period prescribed under clause (ii), in respect of those candidates who during such period have failed to appear in or pass the respective examination held with English as the medium of Examination in the same subjects:

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State of Gujarat - Subsection

Section 4(27)(iii) in The Gujarat University Act, 1949