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State of Puducherry - Section

Section 5 in The Puducherry Gift Goods (Unlawful Possession) Act, 1964

5. Power to amend Schedule. –

The Administrator may, by notification, add any organisation to, or omit any organisation from the schedule and on the publication of such notification, such organisation shall be deemed to be included in, or as the case may be, omitted from, the Schedule.