Section 8(i) in The Taxation Laws (Amendment) Act, 2001
(i)in the case of an assessee, in respect of the instalment of" advance tax" paid or payable on or before the 15th day of June, 2000 , the 15th day of September, 2000 and the 15th day of December, 2000 , shall be payable on or before the 15th day of March 2001 ;
