Telangana High Court
N.Rajeswar Rao.,Karimnagar District vs The General Manager,Singareni ... on 15 November, 2018
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
WRIT PETITION No. 12867 of 2003
ORDER:
This writ petition is filed seeking to issue a writ of mandamus declaring the proceedings dated 10.06.2003 issued by the 2nd respondent rejecting the claim of the petitioner for regularization/promotion as Charge Hand Electrical and withdrawing the letter dated 11.12.1988 authorising the petitioner to officiate the Charge Hand electrical, as illegal and arbitrary. A consequential direction is also sought to the respondents to regularize the services of the petitioner in the category of Charge Hand Electrical with all consequential benefits.
While admitting the writ petition, this Court directed the respondents to continue the petitioner on same terms and conditions, vide orders dated 02.07.2003 in WPMP No.15993 of 2003.
When the matter is taken up for hearing, learned counsel for the petitioner submits that by virtue of the interim orders dated 02.07.2003, the petitioner is being continued in service as Charge Hand Electrical.
This Court, having considered the submission made by the learned counsel for the petitioner, is of the considered view that the writ petition can be disposed of with a direction to the petitioner to submit a representation to the respondents.
Accordingly, the writ petition is disposed of directing the petitioner to submit a representation to the respondents seeking 2 regularization of his services in the category of Charge Hand Electrical within two weeks from the date of receipt of a copy of this order and upon receiving such representation, the respondents shall consider and pass appropriate orders therein, in accordance with law.
Consequently, miscellaneous petitions, if any, pending in the writ petition shall stand closed. No order as to costs.
______________________________ ABHINAND KUMAR SHAVILI, J 15th November, 2018 cbs 3 HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI Writ Petition No. 12867 of 2003 (disposed of) 15th November, 2018 cbs