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Bombay High Court

Devi Construction Llp Thou Its Partner ... vs State Of Maharashtra And Ors on 2 November, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13382 OF 2023

 Devi Construction Llp Thou Its Partner Vinod ....PETITIONER
 Baney
            V/S
 State Of Maharashtra And Ors                ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 2nd November, 2023 P.C. :

Due to paucity of time, stand over to 01/12/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/11/2023 ::: Downloaded on - 04/11/2023 04:31:17 :::