Bombay High Court
Devi Construction Llp Thou Its Partner ... vs State Of Maharashtra And Ors on 2 November, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13382 OF 2023
Devi Construction Llp Thou Its Partner Vinod ....PETITIONER
Baney
V/S
State Of Maharashtra And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 2nd November, 2023 P.C. :
Due to paucity of time, stand over to 01/12/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/11/2023 ::: Downloaded on - 04/11/2023 04:31:17 :::