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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(5) in The Punjab Agricultural University Act, 1961

(5)Until the vacancy is filled under sub-section (4) or until such time as the Board designates an acting Vice-Chancellor, the Registrar shall carry on the current duties of the office of the Vice-Chancellor.