Section 95 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
95. Gate-keeper responsible for the cleanliness, & c., of the main gate.
- The gate-keeper shall be responsible for the cleanliness of the jail front, the main , gates and the passage between them and all articles placed there under his charge. He shall also be responsible that the torches, & c., required in case of a night alarm are present and in serviceable condition.
