Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7)(b) in The Companies (Temporary Restrictions On Dividends) Act, 1974

(b)the payment of the deferred dividend on the respective dates on which each instalment of the deferred dividend becomes due and payable.