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State of Uttar Pradesh - Section

Section 24 in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

24. Bar to suit or proceedings.

- No suit or proceeding shall lie in any court against the [State Government] [Substituted by ALO 1950 for 'Provincial Government'.] for anything done or purported to be done by it under the provisions of this Act.