Madhya Pradesh High Court
Badri Prasad Jharia vs Ku. Vatsalya Jharia on 20 November, 2019
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 CRR-1431-2018
The High Court Of Madhya Pradesh
CRR-1431-2018
(BADRI PRASAD JHARIA Vs KU. VATSALYA JHARIA)
7
Jabalpur, Dated : 20-11-2019
Shri Ashok Lalwani, learned counsel for the applicant.
None present for the respondent.
No one is appeared on behalf of the respondent while the names of seven advocates are reflected in the cause list.
Only in the interest of justice, the case is adjourned.
If on the next date of hearing, respondent counsel will not appear then the matter will be heard finally.
List the matter for final hearing at motion stage in the first week of December.
(B. K. SHRIVASTAVA) JUDGE VD Digitally signed by VARSHA DUBEY Date: 23/11/2019 17:30:38