Supreme Court - Daily Orders
State Rep. By Deputy Superintendent Of ... vs G. Easwaran on 5 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.9 COURT NO.8 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.1920/2018
(Arising out of impugned final judgment and order dated 21-04-2017
in CRLOP No. 5835/2017 passed by the High Court Of Judicature At
Madras)
STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI
CORRUPTION CHENNAI CITY I DEPARTMENT Petitioner(s)
VERSUS
G. EASWARAN Respondent(s)
( IA No.11566/2018-CONDONATION OF DELAY IN FILING and IA
No.11568/2018-EXEMPTION FROM FILING O.T.)
Date : 05-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Subramonium Prasad, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Ms. Sujatha Bagadhi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing Official Translation is allowed.
Delay condoned. Issue notice.
(ASHA SUNDRIYAL) Signature Not Verified (CHANDER BALA) COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.02.06 COURT MASTER 16:08:42 IST Reason: