Delhi High Court - Orders
Khyali Ram And Ors vs Professor Dr B L Choudhry And Ors on 10 February, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1988/2024
KHYALI RAM AND ORS. .....Petitioners
versus
PROFESSOR DR B L CHOUDHRY AND ORS. .....Respondents
+ W.P.(C) 12938/2024 & CM APPL. 54013/2024
KHYALI RAM AND ORS. .....Petitioners
versus
INDIRA GANDHI HOSPITAL AND ORS. .....Respondents
Appearance: Mr. Atul Kumar Srivastav, Advocate for petitioners.
Mr. Sahib Gurdeep Singh, Advocate for TCIL.
Mrs. Avnish Ahlawat, SC GNCTD with Mr. Nitesh
Kumar Singh, Ms. Laavanya Kaushik, Ms. Aliza
Alam and Mr. Mohnish Sehrawat, Advocates.
Mr. Saurabh Rastogi, Mr. Gaurav Singh, Ms. Smriti
Maheshwari and Ms. Anamika Bag, Advocates for
BECIl.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 10.02.2025 At the request of learned counsel for the petitioners, list on 23.07.2025.
Counter affidavits may be brought on record in the meantime.
PRATEEK JALAN, J FEBRUARY 10, 2025 SS/AD/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2025 at 22:05:19