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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(5)(d) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(d)call from the occupier or manager of a factory or owner of a unit any information relating to the production, supply or crushing of cane, the manufacture of sugar and the quantity or the quality of sugar, rab or molasses produced, issued or in stock any payment of the prices of cane;