Section 59A(16)(e) in The Chhattisgarh Co-operative Societies Rules, 1962

[Cites 0, Cited by 0] [Section 59A(16)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(16)(e) in The Chhattisgarh Co-operative Societies Rules, 1962

(e)The enquiry authority shall have power to issue notices to witnesses and to compel them to appear and give evidence or produce documents or both, as the case may be.

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State of Chattisgarh - Subsection

Section 59A(16)(e) in The Chhattisgarh Co-operative Societies Rules, 1962