Patna High Court - Orders
Madarsa Nasser-Vi-Uloom, vs State Of Bihar &Amp; Ors. on 30 March, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.2573 of 2010
MADARSA NASSER-VI-ULOOM, .
Versus
STATE OF BIHAR & ORS. .
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3/ 30/03/2011As prayed, four weeks time is granted to file show cause.
List at the same position after four weeks. Further adjournment for the purpose, if any, shall be on imposition of suitable costs only.
KC ( Navin Sinha, J.)