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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(7)(d) in Nagaland Municipal Act, 2001

(d)The posts of officers and employees of the Municipal Council or Town council shall be deemed to have been abolished and consequently the cadre of Municipal services comprising such posts shall be deemed to have been correspondingly reduced.