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Delhi High Court - Orders

Gaurav Garg vs Aly Morani & Ors on 7 August, 2025

                          $~19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(COMM) 200/2018
                               GAURAV GARG                                .....Plaintiff
                                             Through: Ms. Sonal Chhablani & Mr.
                                                        Yashwardhan Singh, Advs.
                                                     Versus
                               ALY MORANI & ORS                           .....Defendant
                                             Through: Mr. Shivek Trehan & Mr. Ishaan
                                                        Kumar, Advs. for D-1 to 3.
                               CORAM:
                               HON'BLE MR. JUSTICE TEJAS KARIA
                                             ORDER

% 07.08.2025

1. List for final hearing on 01.09.2025 at 2:30 PM.

2. It is agreed between the Parties that the matter will proceed for final hearing without any request for adjournment.

TEJAS KARIA, J AUGUST 7, 2025 'gsr' This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/08/2025 at 22:18:46