Delhi High Court - Orders
Gaurav Garg vs Aly Morani & Ors on 7 August, 2025
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 200/2018
GAURAV GARG .....Plaintiff
Through: Ms. Sonal Chhablani & Mr.
Yashwardhan Singh, Advs.
Versus
ALY MORANI & ORS .....Defendant
Through: Mr. Shivek Trehan & Mr. Ishaan
Kumar, Advs. for D-1 to 3.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 07.08.2025
1. List for final hearing on 01.09.2025 at 2:30 PM.
2. It is agreed between the Parties that the matter will proceed for final hearing without any request for adjournment.
TEJAS KARIA, J AUGUST 7, 2025 'gsr' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/08/2025 at 22:18:46