Section 2(vii) in West Bengal Land Reforms and Tenancy Tribunal Act, 1997
(vii)[ the West Bengal thika Tenancy (Acquisition and Regulation) Act, 2001;] [Inserted by West Bengal Land Reforms and Tenancy Tribunal (Amendment) Act, 2005 (West Bengal Act 10 of 2005) (w.r.e.f. 1.3.2005).].
