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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6A) in Maharashtra Police Act

(6A)"General Transfer" means posting of a Police Personnel in the Police Force from one post, office or Department to another post, office or Department in the month of April and May of every year, after completion of normal tenure as mentioned in subsection (1) of section 22N;