Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 116 in Bihar Chaukidari Manual

116.

At the close of the parade the Presiding Officer shall distribute all rewards to chaukidars lying undisbursed at the thana. Rewards will ordinarily be distributed on pay parade days by a Gazetted Officer. As however, this procedure may involve delay for the payment of rewards any moneys which may have been received on this account at the Police-Station in the interval between quarterly pay days may be distributed on an ordinary parade day by any Gazetted Officer or Inspector of Police who attends the parade.