Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(g) in Telangana State Electrical Licensing Regulations, 2018 (g)to delegate any of its functions or powers to the Chairperson and/or the Secretary from time to time and on such conditions as it may impose;
