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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(2)The venue of the meeting of Town Vending Committee shall preferably be at the head office of the local authority but could be at other suitable place also as may be decided by the chairperson of the Town Vending Committee.