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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(3)(f) in Jharkhand Tourism Development and Registration Act, 2015

(f)regulate the construction, expansion, maintenance and operation of all tourism units and allied activities, subject to the general superintendence and control of the Department, in such a manner so that the tourism activities become environmentally and culturally sustainable;