Allahabad High Court
Goldrush Sales & Services Ltd.,A ... vs The Managing Director U.P.State Road ... on 28 March, 2014
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- ARBITRATION APPLICATION No. - 29 of 2012 Applicant :- Goldrush Sales & Services Ltd.,A Comp.Incorporated Under Opposite Party :- The Managing Director U.P.State Road Transport Corp.& Anr. Counsel for Applicant :- Shraddha Agarwal,Amrendra Nath Tripathi,Shishir Tiwari Counsel for Opposite Party :- Mahesh Chandra Hon'ble Dr. Devendra Kumar Arora,J.
Sri Shishir Tiwari, learned counsel appearing for the applicant prays for and is granted a week's time for filing rejoinder affidavit.
List thereafter.
Order Date :- 28.3.2014 Vijay