Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(9)] [Section 17] [Entire Act] Union of India - Subsection Section 17(9)(b) in The Government Securities Regulations, 2007 (b)full title, in the minor or the insane person to take effect on the minor attaining the age of majority or on the insane person becoming sane.